Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(1)(d) in Sikkim Panchayat Act, 1993

(d)a fee for temporary erection or putting up projections over, or temporary occupation of any village road or place;