Bombay High Court
Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 6 January, 2020
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 23 OF 2017
Sinewave Biomass Power Pvt. Ltd. ....Petitioner
V/S
Cethar Ltd. (formerly Known As Cethar Vessels ....Respondent
Ltd.) Ms K RDaviervala a/w Mr Y P Jijina i/b M/s. Mulla & Mulla & Craigie Blunt & Caroe For Petitioner none for the respondent CORAM : G.S. PATEL, J DATE : 6th January, 2020 P.C. :
At the request of learned advocate for the petitioners Stand over to 10/02/2020 . Ad-interim relief if any granted earlier to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:48:39 :::