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Bombay High Court

Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 6 January, 2020

Author: G.S. Patel

Bench: G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION NO. 23 OF 2017

 Sinewave Biomass Power Pvt. Ltd.                 ....Petitioner
              V/S
 Cethar Ltd. (formerly Known As Cethar Vessels ....Respondent

Ltd.) Ms K RDaviervala a/w Mr Y P Jijina i/b M/s. Mulla & Mulla & Craigie Blunt & Caroe For Petitioner none for the respondent CORAM : G.S. PATEL, J DATE : 6th January, 2020 P.C. :

At the request of learned advocate for the petitioners Stand over to 10/02/2020 . Ad-interim relief if any granted earlier to continue till then.
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