Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 72] [Entire Act] Union of India - Subsection Section 72(b) in The Mines Act, 1952 (b)wilfully and without reasonable cause do anything likely to endanger himself or others;
