Supreme Court - Daily Orders
Bses Rajdhani Power Ltd vs Union Of India on 24 November, 2014
Bench: J. Chelameswar, S.A. Bobde
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ITEM NO.2 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 6/2014 in Writ Petition(s)(Civil) No(s). 104/2014
BSES RAJDHANI POWER LTD & ANR Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(For seeking modification of court's order dated 26.3.2014,
6.5.2014 and 3.7.2014 and office report)
WITH
I.A.NO.7 IN W.P.(C) No. 105/2014
(For seeking modification of court's order dated 26.3.2014,
6.5.2014 and 3.7.2014 and office report)
Date : 24/11/2014 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Kapil Sibal,Sr.Adv.
Mr. P. Chidambaram,Sr.Adv.
Mr. Anupam Varma,Adv.
Mr. Vishal Anand,Adv.
Mr. Rahul Kumra,Adv.
Mr. Pukhrambam Ramesh Kumar,Adv.
For Respondent(s) Mr. Tushar Mehta,ASG
Mr. B. Krishna Prasad,Adv.
Ms. Kiran Bhardwaj,Adv.
Mr. T.A. Khan,Adv.
Mr. S. Wasim A. Qadri,Adv.
Mr. Harsh,Adv.
Mr. Zaid Ali,Adv.
Mr. K.K. Venugopal,Sr.Adv.
Signature Not Verified
Mr. M.G. Ramachandran,Adv.
Mr. K. V. Mohan,Adv.
Digitally signed by
Om Parkash Sharma
Date: 2014.11.24
17:38:05 IST
Reason:
Mr. Lakshmi Raman Singh,Adv.
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Mr. M.G. Ramachandran,Adv.
Mr. Pramod Dayal,Adv.
Mr. Nikunj Dayal,Adv.
Ms. Payal Dayal,Adv.
Mr. Swetketu Mishra,Adv.
Mr. Siddhartha Chowdhury,Adv.
Mr. Subramonium Prasad,Adv.
Mr. Uttam Datt,Adv.
Mr. T. V. S. Raghavendra Sreyas,Adv.
Mrs. Gayatri Gulati,Adv.
Mr. Praveen Nagar,Adv.
Mr. Vivek Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the IAs alongwith the main matters alongwith other connected matters i.e. Civil Appeal No.884/2010 etc. on 16 th December, 2014 for hearing.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER