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State of Uttar Pradesh - Section

Section 1 in The Court Fees Act, 1870

1. Short title, extent and commencement of Act.

- This Act may be called the Court Fees Act, 1870.It extends to the whole of India except [the territories which immediately before the 1st November, 1956 were comprised in Part B States.] [Substituted by A.O., 1956 for Part B States.]And it shall comes into force on the first day of April, 1870.