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Patna High Court - Orders

Arnesh Kumar @ Kumar Arnesh vs The State Of Bihar on 4 December, 2013

Author: Shailesh Kumar Sinha

Bench: Shailesh Kumar Sinha

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Criminal Miscellaneous No.30041 of 2013
                   ======================================================
                   Arnesh Kumar @ Kumar Arnesh
                                                                      .... .... Petitioner/s
                                                   Versus
                   The State Of Bihar
                                                                 .... .... Opposite Party/s
                   ======================================================

                   CORAM: HONOURABLE MR. JUSTICE SHAILESH KUMAR
                   SINHA
                   ORAL ORDER

3     04-12-2013

Seen the office note and perused the certified copy of the order dated 31.10.2013 passed by the Supreme Court, kept at Flag 'X'.

Office is directed to take immediate necessary action intimating the court below.

(Shailesh Kumar Sinha, J) AnilKrSinha/-