Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(hf) in Prevention of Money-Laundering (Amendment) Act, 2012 (hf)Registrars or sub-registrars appointed by the State Governments under Section 6 of the Registration Act, 1908 (16 of 1908);
