Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(b) in The M.P. Land Revenue Code, 1959 (b)Sub-Divisional Officer under sections 59, 115, 170, 170-A, 170-B, 234, 241, 242, 248(2-A) and 253;
