Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Yousuf Malla vs State Of J&K And Others on 5 December, 2020

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                                         After Notice
                                                                                         Sr. No. 203
                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR
                                                      IA No. 2/2018 in
                                                      OWP No. 1937/2018
                                                      CM No. 2694/2019[2/2019]
                                                      CM No. 2503/2019[1/2019]
                                                      IA No. 1/2018

           Mohammad Yousuf Malla                                                 ......Petitioner(s)

                                          Through :- Ms. Saima Mehboob, Advocate
                                                      v/s

           State of J&K and others                                               ......Respondent(s)

                                           Through :- Mr. Shuja Ul Haq, Advocate

            Coram:             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
            ::: :                                          (Through Virtual Mode from Jammu)
                                                          ORDER

The digitized file is not received.

Mr. Shuja Ul Haq, Advocate has submitted that he has filed the application for vacation of interim direction passed by the Court. Learned counsel for the petitioner seeks time to file objections to the same. The prayer is granted.

List along with the main petition for consideration on 17.12.2020 in the supplementary cause list.

Interim direction, if any, to continue till next date.

(Puneet Gupta) Judge Srinagar 05.12.2020 Shammi SHAMMI KUMAR 2020.12.05 14:54 I attest to the accuracy and integrity of this document