Jammu & Kashmir High Court - Srinagar Bench
Mohammad Yousuf Malla vs State Of J&K And Others on 5 December, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice
Sr. No. 203
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
IA No. 2/2018 in
OWP No. 1937/2018
CM No. 2694/2019[2/2019]
CM No. 2503/2019[1/2019]
IA No. 1/2018
Mohammad Yousuf Malla ......Petitioner(s)
Through :- Ms. Saima Mehboob, Advocate
v/s
State of J&K and others ......Respondent(s)
Through :- Mr. Shuja Ul Haq, Advocate
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : (Through Virtual Mode from Jammu)
ORDER
The digitized file is not received.
Mr. Shuja Ul Haq, Advocate has submitted that he has filed the application for vacation of interim direction passed by the Court. Learned counsel for the petitioner seeks time to file objections to the same. The prayer is granted.
List along with the main petition for consideration on 17.12.2020 in the supplementary cause list.
Interim direction, if any, to continue till next date.
(Puneet Gupta) Judge Srinagar 05.12.2020 Shammi SHAMMI KUMAR 2020.12.05 14:54 I attest to the accuracy and integrity of this document