Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 807 in Punjab Jail Manual, 1996 807. Leper convicts to be sent to Patiala jail. - The leper criminal ward in the Patiala Jail has been declared by the State Government to be a place to which leper convicts may be sent and detained.
