Jammu & Kashmir High Court - Srinagar Bench
Azan Parvaiz Gilsaz vs Union Territory Of J And K And Ors on 11 February, 2026
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 2
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
HCP 318/2025
AZAN PARVAIZ GILSAZ.
..... Petitioner(s)
Through: -
None.
V/s
UNION TERRITORY OF J AND K AND ORS. ..... Respondent(s)
Through:-
None CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE (ORDER) 11.02.2026 None appears on behalf of the parties.
In the interest of justice, await appearance of the parties and list on 2 nd March, 2026.
(Javed Iqbal Wani) Judge SRINAGAR 11.02.2026 "Abdul Rashid"
Abdul Rashid Ganaie I attest to the accuracy and authenticity of this document :12.02.2026 15:09