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Calcutta High Court (Appellete Side)

Das Adhikary & Ors vs Sri Sri Iswar Kishore Kishori Jew & Ors on 19 December, 2018

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

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80   19.12.18

S.A.T. 346 of 2018 With sn C.A.N. 7122 of 2018 ac RABINDRA NATH DAS ADHIKARI, SINCE DECEASED, REPRESENTED BY HIS LEGAL HEIRS MAHANTA SRI RAMAPADA DAS ADHIKARY & ORS.

VS.

SRI SRI ISWAR KISHORE KISHORI JEW & ORS.

Let this matter be placed in the monthly combined list of January, 2019 under the same heading retaining its position in the list.

(Debasish Kar Gupta,C.J.) (Shampa Sarkar,J.)D 2 3