Calcutta High Court (Appellete Side)
Das Adhikary & Ors vs Sri Sri Iswar Kishore Kishori Jew & Ors on 19 December, 2018
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 80 19.12.18
S.A.T. 346 of 2018 With sn C.A.N. 7122 of 2018 ac RABINDRA NATH DAS ADHIKARI, SINCE DECEASED, REPRESENTED BY HIS LEGAL HEIRS MAHANTA SRI RAMAPADA DAS ADHIKARY & ORS.
VS.
SRI SRI ISWAR KISHORE KISHORI JEW & ORS.
Let this matter be placed in the monthly combined list of January, 2019 under the same heading retaining its position in the list.
(Debasish Kar Gupta,C.J.) (Shampa Sarkar,J.)D 2 3