Section 14 in The Khadi And Village Industries Commission Act, 1956
14. Officers and servants of the Commission.
[***] [Omitted by Act 12 of 1987, Section 8, (w.e.f. 24.7.1987)][***] [Omitted by Act 12 of 1987, Section 8, (w.e.f. 24.7.1987)] Subject to such rules as may be made by the Central Government in this behalf, the Commission may appoint such other officers and servants as it considers necessary for the efficient performance of its functions:[* * * * *] [Omitted by Act 12 of 1987, Section 8, (w.e.f. 24.7.1987)]
