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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(2)(b) in Uttarakhand Water Management and Regulatory Act, 2013

(b)determination of the function to be assigned to licensees and other persons involved in the purchase, distribution or supply of water, the manner in which such function shall be discharged and the procedures to be adopted and enforced in regard to the operation and maintenance of water supply system;