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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(2)(a) in The Delhi Co-operative Societies Rules, 2007

(a)Grants-in Aid to Delhi State Co-operative Union and Delhi State Co-operative. Training Centre for undertaking co-operative education and training programme and other cooperative development activities;