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Union of India - Section

Section 383 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

383. [ Commencement and Cessation of full pay. [Substitued by S.R.O. 244, dated 2nd August, 1973]

- When called up for training or service, pay shall commence from the date officer actually starts his journey to report for duty and shall cease from the date the return journey ends and they will be entitled to the same' travelling allowances on joining first appointment and termination of their active service as admissible to regular officers of the Indian Navy of equivalent rank.Provided that pay and allowances for travelling time for each journey from or to the place of residence shall be restricted to ten days in case where the period of such journey exceeds that limit.]