Customs, Excise and Gold Tribunal - Bangalore
M/S Bata India Ltd vs Commissioner Of Customs & Central ... on 19 February, 2001
ORDER
Shri G.A. Brahma Deva, M(J)
1. The matter was called. Shri S. Sudhakar, C.A. appearing for the appellant submitted that he was directed by his clients to withdraw this case. Accordingly, the appeal is dismissed as withdrawn.
(Pronounced & dicated in the open Court)