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Customs, Excise and Gold Tribunal - Bangalore

M/S Bata India Ltd vs Commissioner Of Customs & Central ... on 19 February, 2001

ORDER

Shri G.A. Brahma Deva, M(J)

1. The matter was called. Shri S. Sudhakar, C.A. appearing for the appellant submitted that he was directed by his clients to withdraw this case. Accordingly, the appeal is dismissed as withdrawn.

(Pronounced & dicated in the open Court)