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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(1)(a) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

(a)a wholly owned subsidiary of a recognized stock exchange, having nation-wide network of trading terminals, or;