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Bombay High Court

Tardeo Properties Private Ltd vs Suvarna Amrut Co-Op Hsg. Soc. Ltd And Ors on 27 September, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                                   Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1439 OF 2023

 Tardeo Properties Private Ltd                ....PETITIONER
            V/S
 Suvarna Amrut Co-op Hsg. Soc. Ltd And Ors ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 27th September, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 09:53:09 :::