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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(7) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(7)The educational agency shall provide suitable buildings for accommodating the proposed institution. as per the specification laid down by the Board of Intermediate Education or the University concerned, as the case may be.