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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(2)(j) in The United Provinces Private Forests Act, 1948

(j)hunting, shooting, fishing, poisoning water and setting traps or snares in such forests and the killing or catching of elephants in such forests in areas in which the Elephants' Preservation Act, 1879, is not in force :