Patna High Court - Orders
Sunil Poddar vs The State Of Bihar on 10 August, 2018
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Revision No.479 of 2018
Arising Out of PS. Case No.-464 Year-2013 Thana- BARAUNI District- Begusarai
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Sunil Poddar
... ... Petitioner/s
Versus
The State Of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Jai Shanker Prasad
For the Respondent/s : Mr. Sri Jai Narain Thakur
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
4 10-08-2018Let the existing defect, as pointed out by the Stamp Reporter, be ignored for the present.
List this case for admission immediately.
(Ashutosh Kumar, J) krishna/-
U T