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Patna High Court - Orders

Sunil Poddar vs The State Of Bihar on 10 August, 2018

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Criminal Revision No.479 of 2018
                      Arising Out of PS. Case No.-464 Year-2013 Thana- BARAUNI District- Begusarai
                  ======================================================
                  Sunil Poddar

                                                                                   ... ... Petitioner/s
                                                        Versus
                  The State Of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :        Mr. Jai Shanker Prasad
                  For the Respondent/s    :        Mr. Sri Jai Narain Thakur
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                        ORAL ORDER

4    10-08-2018

Let the existing defect, as pointed out by the Stamp Reporter, be ignored for the present.

List this case for admission immediately.

(Ashutosh Kumar, J) krishna/-

U       T