Supreme Court - Daily Orders
Pritam Singh vs Paramjit Singh on 10 July, 2014
Þ ITEM NO.3 COURT NO.4 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4547/2014
(Arising out of impugned final judgment and order dated 11/03/2014
in CRM No. 7440/2013 passed by the High Court of Punjab & Haryana
At Chandigarh)
PRITAM SINGH Petitioner(s)
VERSUS
PARAMJIT SINGH Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 10/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Arun Takhi, Adv.
Mr. Balbir Singh Gupta ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(S.K. RAKHEJA) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2014.07.10 17:20:37 IST Reason: