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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(m) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(m)"street" includes any way road lane, square, court, alley, passage or open space, whether a thoroughfare or not over which the public have a right of way, and also the roadway and footway over any public bridge or cause way;