Chattisgarh High Court
Krishna Kant Patel vs Shri S. Prakash 5 Cont/729/2018 Anant ... on 23 July, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 730 of 2018
Krishna Kant Patel S/o Shri Mandhata Patel, Aged About 56 Years Upper
Division Teacher, Posted In Govt. Middle School, Baghanpur, Block -
Baramkela, District Raigarh, Civil And Revenue District Raigarh
Chhattisgarh. ---- Petitioner
Versus
1. Shri S. Prakash Director School Education Department, Indrawati Bhavan,
New Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Shri Rangnath Nawrange, Block Education Officer, Baramkela District
Raigarh Chhattisgarh. (Contemners), District : Raigarh, Chhattisgarh
-- Respondents/ Contemnors
For Petitioner : Mr. Manoj Kumar Sinha, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 23/07/18 Heard.
1. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 08.01.2018 passed in WPS No. 113 of 2018.
2. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondents/contemnors in the writ petition No. WPS No. 113 of 2018 to ensure compliance of this Court's order dated 08.01.2018.
3. The petitioner may also make additional representation along with the copy of this order within ten days from today before the respondents and, in turn, the respondents shall ensure the compliance of this Court's order dated 08.01.2018 in its letter and spirit expeditiously.
24. With the aforesaid direction, the contempt case stands finally disposed of.
SD/-
(Sanjay K. Agrawal) Judge Priyanka