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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3) in Mising Autonomous Council Act, 1995

(3)It shall come into force on such date as the State Govt. may, by a notification in the official gazette, appoint and different dates may be appointed for different provisions of the Act or different areas.