Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 17 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2667-2013 sh (JITENDRA @ JITTU CHOURASIA Vs THE STATE OF MADHYA PRADESH) e 24 ad Jabalpur, Dated : 17-01-2018 Pr List after ten days along with Cr. A No.785/2014, Cr.A. No.782/2014, Cr.A. No.2667/2013, Cr.A No.2664/2013 and Cr.A. a No.3212/2013.
hy ad (J.K. MAHESHWARI) JUDGE M of rt Astha ou C Digitally signed by ASTHA SEN h Date: 2018.02.12 18:44:18 ig +05'30' H