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[Cites 0, Cited by 0] [Section 162(2)] [Section 162] [Entire Act]

State of Punjab - Subsection

Section 162(2)(c) in The Punjab Municipal Act, 1999

(c)require any person so appearing before it or such officer to make or sign a declaration with respect to such documents, cash or article or to answer any question and to prepare and submit any statement; and