Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(ab) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(ab)to do all such other acts and things as may be necessary in order to further the objectives of the Institute or which may be incidental or ancillary thereto.