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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(12) in The Rajasthan Advocates Welfare Fund Rules, 1988

(12)Application for Admission as Member. - Every advocate shall apply for admission as member to the fund within 30 days from the commencement of the Act in the following form.The delay in applying after the expiry of the time may be condoned for sufficient cause being shown by the applicant.Application Formunder section 16 of the Advocates Welfare Fund Act, 1987(Act No. 15/1987)The Secretary,Trustee Committee,Jodhpur.Sub: Application under section 16Sir,I apply to be admitted as member of the fund:-