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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2)(j) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(j)in any area not being a Municipality or part of a Municipality, provide for all or any matters of or connected with conservancy, sanitation and medical relief.