National Green Tribunal
V.Ramasubbu vs Union Of India Rep By The Secretary To ... on 4 December, 2017
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
M.A. No. 46 of 2017
in
Application No. 149 of 2016 (SZ)
Applicant(s) Respondent(s)
Mr.V.Ramasubbu, Vs. Union of India rep. by its Srivaikundam. Secretary to Government, MoEF & CC, New Delhi & others.
Legal Practitioners for applicant(s) Legal practitioners for respondent(s) A.Thirumalai Raja, M.Kirubaharan & Mr.M.R.Gokulkrishnan for R1, R2 & R4 M.Gnanasekar Mr.E. Manoharan for R3, R5 & R8 Mrs.H.Yasmeen Ali for R6 & R7.
. M/s R.Sureshkumar and
M.Raja for R.9
Application No. 149 of 2016 (SZ)
Applicant(s) Respondent(s)
Mr.V.Ramasubbu, Vs. Union of India rep. by its
Srivaikundam. Secretary to Government, MoEF & CC,
New Delhi & others..
Legal Practitioners for Applicant(s) Legal practitioners for respondent(s)
A.Thirumalai Raja, M.Kirubaharan & Mr.M.R.Gokulkrishnan for R1, R2 & R4
M.Gnanasekar M/S.M.K.Subramanian &
P.Velmani for R3, R5 & R8
Mrs.H.Yasmeen Ali for R6 & R7.
. M/s R.Sureshkumar and
M.Raja for R.9
Note of the Registry Orders of the Tribunal
Order No. 33 Date: 4th December, 2017
Application No. 149 of 2016 and M.A. No. 46 of 2017 The Application is listed for final arguments. Learned counsel appearing for the applicant and the respondents are present.
As the Expert Member is not available, final orders cannot be passed.
List the matter for final arguments along with M.No.46 of 2017 on 18.01.2018.
...........................................J.M. (Justice M.S. Nambiar)