Supreme Court - Daily Orders
Bilaspur Raipur Kshetriya Gramin Bank vs Gramin Bank Award Staff Union . on 19 April, 2017
Bench: Adarsh Kumar Goel, Deepak Gupta
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 3254 of 2008
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Appellant(s)
VERSUS
GRAMIN BANK AWARD STAFF UNION & ORS. Respondent(s)
O R D E R
It is not disputed by learned counsel for the parties that the matter is now covered by the Judgment of this Court in Personnel Manager, State Bank of India v. Krishna Grameena Bank Employees Union and Another – 2007 (13) SCC 262.
Accordingly this appeal stands disposed of in terms of the said judgment.
Pending applications, if any, shall also stand disposed of.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (DEEPAK GUPTA) New Delhi, APRIL 19, 2017.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.04.20 11:03:47 IST Reason: ITEM NO.126 COURT NO.13 SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 3254 of 2008 BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Appellant(s) VERSUS GRAMIN BANK AWARD STAFF UNION & ORS. Respondent(s)
Date : 19/04/2017 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE DEEPAK GUPTA For Appellant(s) Mr. Akshat Shrivastava,Adv. For Respondent(s) Mr. T. G. Narayanan Nair,Adv.
Mr. K.N. Madhusoodhanan,Adv. Mr. Anil Kumar Sangal,Adv. Mr. Siddharth Sangal,Adv. Mr. Abhay Kumar Tayal,Adv. UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the appeal is disposed of.
(MAHABIR SINGH) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER
(Signed order is placed on the file)