Patna High Court - Orders
The Oriental Insurance Co. Ltd. vs Pramod Kumar Singh @ Pramod Si on 2 April, 2015
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
Patna High Court MA No.576 of 2012 (5) dt.02-04-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.576 of 2012
In
Civil Writ Jurisdiction Case No. 12 of 2009
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The Oriental Insurance Co. Ltd.
.... .... Appellant/s
Versus
Pramod Kumar Singh @ Pramod Si
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ashok Priyadarshi
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
5 02-04-2015
The Limitation Petition bearing Interlocutory Application No. 2946 of 2013, filed for condonation of delay in filing the present miscellaneous appeal, shall be considered at the time of admission itself.
List this case under the appropriate heading. (Rajendra Kumar Mishra, J.) Shail/-
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