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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of West Bengal - Subsection

Section 17A(1)(b) in The West Bengal Panchayat Act, 1973

(b)[ in the half-yearly meeting of the Gram Sansad- [[Clause (b) substituted by W.B. Act 2 of 1995, w.e.f. 28.12.1994, which was earlier as under:-