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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(2)No person or organization shall publish or distribute or cause to be published or distributed any advertisement in any manner regarding facilities of prenatal determination of sex and preconception sex selection available at any Genetic Counselling Centre, Genetic Laboratory or Genetic Clinic or any other place.