Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 48] [Entire Act] State of Manipur - Section Section 28 in The Court of Wards Act, 1879 28. Power to enforce provisions of Act without report. - Nothing in Section 27 shall prevent the Court or the State Government from putting the provisions of this Act in force without any report from the Collector.
