Section 11(9)(c) in Meghalaya Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(9)(c) in Meghalaya Value Added Tax Act, 2003

(c)No input tax credit on tax paid or payable in Meghalaya on purchase of goods or inputs used in manufacturing of goods in Meghalaya and subsequently sent to other States or Union Territories otherwise than by way of sale shall be available.

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State of Meghalaya - Subsection

Section 11(9)(c) in Meghalaya Value Added Tax Act, 2003