Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(o) in The Maharashtra Stamp Act, 1958 (o)"marketable security" means a security of such description as to be capable of being sold in any stock market in India. [* * * *] [The words 'or in the United Kingdom' were deleted by Maharashtra 27 of 1985, Section 2(f) (w.e.f. 10-12-1985).]:
