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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(4)(iv) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iv)a provision, requiring the reduction of salaries and allowances of all or any class of persons employed by University;