Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 62 in U.P. Security Prisoners Rules, 1972 62. All particulars relating to security prisoners shall be entered (without serial number) in the Registers of Civil Prisoners, and all statistics of security prisoners shall be shown separately in jail returns.
