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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(e)"environmental pollutant" means any solid, liquid or gaseous substance present in such concentration as may be, or tend to be, injurious to environment;