Delhi High Court - Orders
M/S Splendor Landbase Ltd vs State on 30 March, 2026
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1650/2023
M/S SPLENDOR LANDBASE LTD
.....Petitioner
Through: Mr. Siddharth Bhatli along with Mr.
Diwaker Lohia and Ms Pratibha
Mishra, Advocates.
versus
STATE
.....Respondent
Through: Ms. Rupali Bandhopadhya, ASC for
the State.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 30.03.2026
List on 12.08.2026.
MANOJ JAIN, J
MARCH 30, 2026/sw
This is a digitally signed order.
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