Section 7(4)(b) in Telangana Education Act, 1982

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State of Telangana - Subsection

Section 7(4)(b) in Telangana Education Act, 1982

(b)The general education so imparted shall, among others, include,-

(i)the development of linguistic skills and literary appreciation in the mother tongue or regional language, as the case may be;

(ii)the attainment of prescribed standards of proficiency, in Hindi and English;

(iii)the acquisition of requisite knowledge in mathematics and physical and biological sciences to pursue further courses of study;

(iv)the study of social sciences with special reference to history, geography and civics so as to achieve the minimum necessary knowledge by the pupil in regard to his State, country and the world;

(v)the introduction of [socially useful productive work] [Substituted for 'work experience' by Act No.27 of 1987.] as an integral part of the curriculum;

(vi)the training in sports, games and other physical exercise and other arts;

(vii)the imparting of knowledge in basic agricultural science and irrigation methods.

(viii)[ the introduction of Intermediate Courses; [Sub-clauses (viii) and (ix) Inserted by Act No.27 of 1987.]

(ix)the teaching of morals.]

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State of Telangana - Subsection

Section 7(4)(b) in Telangana Education Act, 1982