Punjab-Haryana High Court
M/S Kishori Lal Girdhari Lal And Company vs Chandigarh Administration And Others on 5 September, 2022
Author: Rajbir Sehrawat
Bench: Rajbir Sehrawat
101(8) IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.36522 of 2019
Date of Decision: 05.09.2022
M/s Kishori Lal Girdhari Lal & Company
.....Petitioner
Versus
Chandigarh Administration and others
........Respondents
CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
Present: None for the petitioner.
RAJBIR SEHRAWAT, J. (ORAL)
There is no representation on behalf of the petitioner even on second call. The same was the position even on the last date of hearing.
Dismissed as not pressed.
(RAJBIR SEHRAWAT) JUDGE 05.09.2022 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 06-09-2022 08:32:44 :::