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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(5) in Code on Wages, 2019

(5)The Inspector-cum-Facilitator may -
(a)advice to employers and workers relating to compliance with the provisions of this Code;
(b)inspect the establishments as assigned to him by the appropriate Government,
subject to the instructions or guidelines issued by the appropriate Government from time to time.