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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in The Army And Air Force (Disposal Of Private Property) Act, 1950

(6)all words and expressions used herein and defined in the Army Act, 1950 (46 of 1950), or the Air Force Act, 1950 (45 of 1950), and not in this Act defined shall be deemed to have the meaning respectively attributed to them by those Acts.