Madhya Pradesh High Court
The State Of Madhya Pradesh vs Madhukar Rao Mahaski on 30 September, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 MCRC-67-2019 The High Court Of Madhya Pradesh MCRC-67-2019 (THE STATE OF MADHYA PRADESH Vs MADHUKAR RAO MAHASKI AND OTHERS) 6 Jabalpur, Dated : 30-09-2020 Heard through Video Conferencing. List this matter along with M.Cr.C. No. 31007/2018.
(NANDITA DUBEY) JUDGE rss Signature Not Verified SAN Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 2020.09.30 16:14:04 IST