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[Cites 0, Cited by 1] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(3)Executive Council shall have all powers to make any amendments in the statutes contained in the Schedule to this Act:Provided that the Executive Council shall not amend statute affecting the constitution, status or power of any authority of the University without affording to such authority a reasonable opportunity of making a representation on the proposed changes.