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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(ii) in The M.P. Farmers' Organisation Election Rules, 1999

(ii)the candidates who secured the highest number of votes polled in the ascending order as elected to the posts of Member, Managing Committee to the extent of the strength of the Managing Committee in that Distributory Committee.